Sections | Particulars |
---|---|
Chapter XVIII | Of Offences Relating To Documents And To 173[***] Property Marks |
471 | Using as genuine a forged document |
Description | Whoever fraudulently or dishonestly uses as genuine any document which he knows or has reason to believe to be a forged document, shall be punished in the same manner as if he had forged such document. |
86540
103860
630
114
59824